Citation : 2015 Latest Caselaw 3261 ALL
Judgement Date : 15 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 1590 of 2012 Appellant :- Bhallu & Another Respondent :- State Of U.P. Counsel for Appellant :- H.L. Pandey,J.K. Mishra,J.S.Lodhi Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on illness slip of Sri Anup Ghosh, learned counsel for the appellants.
List in the month of January, 2016.
Order Date :- 15.10.2015
Ashish Pd.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!