Anil Kumar Gautam vs The State Of U.P
2015 Latest Caselaw 3260 ALL

Citation : 2015 Latest Caselaw 3260 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Anil Kumar Gautam vs The State Of U.P on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4782 of 2015
 

 
Applicant :- Anil Kumar Gautam
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Ajeet Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 15.10.2015

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