Dr.Deep Mala vs State Of U.P.Through Principal ...
2015 Latest Caselaw 3257 ALL

Citation : 2015 Latest Caselaw 3257 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Dr.Deep Mala vs State Of U.P.Through Principal ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2763 of 2000
 

 
Petitioner :- Dr.Deep Mala
 
Respondent :- State Of U.P.Through Principal Secy.Madhyamik Shiksha
 
Counsel for Petitioner :- ,Manik Sinha,Sandeep Chandra,Vinod Pandey
 
Counsel for Respondent :- C.S.C.,P.C.Gupta,R.C.Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request made on behalf of Sri Manik Sinh?, the case adjourned.

List again.

Order Date :- 15.10.2015

MH/-

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