Ram Singh (Third Bail) vs State Of U.P.
2015 Latest Caselaw 3255 ALL

Citation : 2015 Latest Caselaw 3255 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Ram Singh (Third Bail) vs State Of U.P. on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4212 of 2015
 

 
Applicant :- Ram Singh (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Call for report from the District Judge, concerned about the progress of trial within 15 days.

List thereafter.

Order Date :- 15.10.2015

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