Smt. Dulara Devi Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ...
2015 Latest Caselaw 3250 ALL

Citation : 2015 Latest Caselaw 3250 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Smt. Dulara Devi Thru Her Husband ... vs State Of U.P.Thru Prin.Secy.Home ... on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 337 of 2015
 

 
Petitioner :- Smt. Dulara Devi Thru Her Husband Ram Lakhan
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt.Lko.And Ors.
 
Counsel for Petitioner :- Ashutosh Bajpai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, put up on 29.10.2015 as fresh case.

Order Date :- 15.10.2015

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