Brijlal Nishad vs State Of U.P.
2015 Latest Caselaw 3249 ALL

Citation : 2015 Latest Caselaw 3249 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Brijlal Nishad vs State Of U.P. on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9250 of 2015
 

 
Applicant :- Brijlal Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Kumar Nayak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 15.10.2015

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