Deepak Soni vs State Of U.P. And Another
2015 Latest Caselaw 3246 ALL

Citation : 2015 Latest Caselaw 3246 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Deepak Soni vs State Of U.P. And Another on 15 October, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 31189 of 2015
 

 
Applicant :- Deepak Soni
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pushkar Mehrotra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Shri A.K.Dwivedi, Advocate has filed power on behalf of O.P.No.2.

Put up as fresh on 26.10.2015 showing the name of Shri A.K.Dwivedi as counsel for O.P.No.2.

Order Date :- 15.10.2015

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