Anand Kishore Mishra vs State Of U.P. Through Prin. Secy. ...
2015 Latest Caselaw 3243 ALL

Citation : 2015 Latest Caselaw 3243 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Anand Kishore Mishra vs State Of U.P. Through Prin. Secy. ... on 15 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6484 of 2003
 

 
Petitioner :- Anand Kishore Mishra
 
Respondent :- State Of U.P. Through Prin. Secy. Information Brodcasting
 
Counsel for Petitioner :-Ashok Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of Counsel for the petitione? the case is adjourned.

List again.

Order Date :- 15.10.2015

MH/-

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