Ishtkhaar vs State Of U.P.
2015 Latest Caselaw 3242 ALL

Citation : 2015 Latest Caselaw 3242 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Ishtkhaar vs State Of U.P. on 15 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 2633 of 2012
 

 
Appellant :- Ishtkhaar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajendra Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate,Vivek Srivastava
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the illness slip of Sri Rajendra Kumar Pandey, learned counsel for the appellant.

List in the month of January 2016.

Order Date :- 15.10.2015

Ashish Pd.

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