Sripati Mallah And Another vs State Of U.P.
2015 Latest Caselaw 3241 ALL

Citation : 2015 Latest Caselaw 3241 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Sripati Mallah And Another vs State Of U.P. on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5135 of 2015
 

 
Applicant :- Sripati Mallah And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar,Umesh Chandra
 
Counsel for Opposite Party :- Govt.Advocate,A.K Pandey
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit has been filed on behalf of the complainant be taken on record.

Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.

In the meantime learned A.G.A may also file counter affidavit.

List thereafter.

Order Date :- 15.10.2015

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