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Smt.Mamta Singh {Objection ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3240 ALL

Citation : 2015 Latest Caselaw 3240 ALL
Judgement Date : 15 October, 2015

Allahabad High Court
Smt.Mamta Singh {Objection ... vs State Of U.P.Through Secretary ... on 15 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5838 of 2005
 

 
Petitioner :- Smt.Mamta Singh {Objection Filed}
 
Respondent :- State Of U.P.Through Secretary Secondary Education And 3 Ors
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh
 
Counsel for Respondent :- C.S.C.,D.S. Kaushik,Diwaker Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for recall of the order dated 19.5..2015.

Since sufficient cause has been shown for the absence of the Counsel for the petitioner on the date fixed, the application is allowed and the writ petition is restored to its original number. Counsel for the petitioner has voluntarily offered to pay Rs. 500/- for purchase of Books for the Library of Oudh Bar Association.

Writ petition be listed before the appropriate Bench in the next month.

Order Date :- 15.10.2015

MH/-

 

 

 
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