Citation : 2015 Latest Caselaw 3238 ALL
Judgement Date : 15 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- JAIL APPEAL No. - 7340 of 2010 Appellant :- Babloo @ Deshraj Respondent :- State Of U.P. Counsel for Appellant :- From Jail,Shashi Kant Pandey Counsel for Respondent :- A.G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present to press this appeal.
Let the appeal be listed after four weeks.
Order Date :- 15.10.2015
Ashish Pd.
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