Ashok Kumar Sharma vs State Of U.P.
2015 Latest Caselaw 3237 ALL

Citation : 2015 Latest Caselaw 3237 ALL
Judgement Date : 15 October, 2015

Allahabad High Court

Ashok Kumar Sharma vs State Of U.P. on 15 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4455 of 2015
 

 
Applicant :- Ashok Kumar Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.

List thereafter.

Order Date :- 15.10.2015

Download the LatestLaws.com Mobile App