Km. Vijai Luxmi Pandey vs Zila Adhikari,Bahraich & 5 Ors.
2015 Latest Caselaw 3222 ALL

Citation : 2015 Latest Caselaw 3222 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Km. Vijai Luxmi Pandey vs Zila Adhikari,Bahraich & 5 Ors. on 14 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 976 of 2008
 

 
Petitioner :- Km. Vijai Luxmi Pandey
 
Respondent :- Zila Adhikari,Bahraich & 5 Ors.
 
Counsel for Petitioner :- J.K. Sinha
 
Counsel for Respondent :- C.S.C.,Brij Raj Tripathi,Puneet Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request of the Counsel for the petitioner.

List this case on 18.11.2015.

Order Date :- 14.10.2015

MH/-

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