Ram Avtar Goswami @ Lalli vs State Of U.P.
2015 Latest Caselaw 3219 ALL

Citation : 2015 Latest Caselaw 3219 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Ram Avtar Goswami @ Lalli vs State Of U.P. on 14 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9190 of 2015
 

 
Applicant :- Ram Avtar Goswami @ Lalli
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Naveen Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit.

Put up on 29.10.2015 as fresh case.

Order Date :- 14.10.2015

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