Zeeshan vs State Of U.P.
2015 Latest Caselaw 3216 ALL

Citation : 2015 Latest Caselaw 3216 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Zeeshan vs State Of U.P. on 14 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 167 of 2015
 

 
Appellant :- Zeeshan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Yogesh Kumar Vaish
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on illness slip of Sri Yogesh Kumar Vaish, learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 14.10.2015

Ashish Pd.

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