Jogendra And 3 Ors. vs State Of U.P. And Anr.
2015 Latest Caselaw 3215 ALL

Citation : 2015 Latest Caselaw 3215 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Jogendra And 3 Ors. vs State Of U.P. And Anr. on 14 October, 2015

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- APPLICATION U/S 482 No. - 31050 of 2015
 

 
Applicant :- Jogendra And 3 Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Vikas Sharma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Put up as fresh on 27.10.2015 in order to enable learned counsel for the applicants to examine the judgments of the Apex Court, wherein, compromise recorded under Section 307 IPC had been interfered with.

Order Date :- 14.10.2015

Download the LatestLaws.com Mobile App