Smt. Arti Devi Thru Her Husband ... vs State Of U.P.Thru ...
2015 Latest Caselaw 3209 ALL

Citation : 2015 Latest Caselaw 3209 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Smt. Arti Devi Thru Her Husband ... vs State Of U.P.Thru ... on 14 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 332 of 2015
 

 
Petitioner :- Smt. Arti Devi Thru Her Husband Dheeraj Kumar @ Bhura
 
Respondent :- State Of U.P.Thru Prin.Secy.(Home) Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Sunil Kumar Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned A.G.A, put up on 26.10.2015 as fresh case.

In the meantime learned A.G.A may seek instruction.

Order Date :- 14.10.2015

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