Citation : 2015 Latest Caselaw 3206 ALL
Judgement Date : 14 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL DEFECTIVE No. - 456 of 2015 Appellant :- Raman Pal Respondent :- State Of U.P. Counsel for Appellant :- Anupam Triapthi Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on illness slip of Sri Anupam Triapthi, learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 14.10.2015
Ashish Pd.
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