Rishi Tiwari And Another vs State Of U.P.Through Its ...
2015 Latest Caselaw 3205 ALL

Citation : 2015 Latest Caselaw 3205 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Rishi Tiwari And Another vs State Of U.P.Through Its ... on 14 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5803 of 2010
 

 
Petitioner :- Rishi Tiwari And Another
 
Respondent :- State Of U.P.Through Its Secy.Dept.Of Secondary Edu.Lucknow
 
Counsel for Petitioner :- Ranjeet Singh
 
Counsel for Respondent :- C.S.C.,B.K. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Put up tomorrow to enable learned Standing Counsel to file affidavit annexing therewith a copy of the advertisement.

The District Inspector of Schools, who is present today, need not appear again, if the required affidavit is filed.

Order Date :- 14.10.2015

MH/-

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