Ram Ujagar @ Gogayee vs State Of U.P.
2015 Latest Caselaw 3204 ALL

Citation : 2015 Latest Caselaw 3204 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Ram Ujagar @ Gogayee vs State Of U.P. on 14 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5914 of 2015
 

 
Applicant :- Ram Ujagar @ Gogayee
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kailash Nath Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.10.2015

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