Dhani Ram vs Union Of India Throuugh Secy.
2015 Latest Caselaw 3203 ALL

Citation : 2015 Latest Caselaw 3203 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Dhani Ram vs Union Of India Throuugh Secy. on 14 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5033 of 1997
 

 
Petitioner :- Dhani Ram
 
Respondent :- Union Of India Throuugh Secy.
 
Counsel for Petitioner :- Anurag Srivastava,Anuradha Singh,C.P.M. Tripathi,G.P.Misra,Jagat Narain Dixit,S.L.Misra,Shyam Lal Mishra
 
Counsel for Respondent :- Manik Sinha,B.K. Shukla,B.K. Singh,Savitra Vardhan Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request made by Sri B.K.Shukla, Advocate.

List on 19.11.2015.

Order Date :- 14.10.2015

MH/-

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