Ram Daras And Another vs State Of U.P.
2015 Latest Caselaw 3201 ALL

Citation : 2015 Latest Caselaw 3201 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Ram Daras And Another vs State Of U.P. on 14 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 357 of 2014
 

 
Appellant :- Ram Daras And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.K. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Nobody is present even in the revised call of cause list to press this bail application.

Let the same be listed in the first week of January, 2016.

Order Date :- 14.10.2015

Ashish Pd.

Download the LatestLaws.com Mobile App