Sunil Kumar Seth vs State Of U.P. Through The ...
2015 Latest Caselaw 3198 ALL

Citation : 2015 Latest Caselaw 3198 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Sunil Kumar Seth vs State Of U.P. Through The ... on 14 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7220 of 2010
 

 
Petitioner :- Sunil Kumar Seth
 
Respondent :- State Of U.P. Through The Secy.P.W.D. Lucknow And Others
 
Counsel for Petitioner :- Anurag Srivastava,Anjani Nath Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed a weeks' time to file reply to the Supplementary Counter Affidavit.

List this case on 17.11.2015.

The relevant record, as directed earlier, shall be produced on that date.

Order Date :- 14.10.2015

MH/-

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