Anshuman Singh @ Sunny Singh vs The State Of U.P
2015 Latest Caselaw 3195 ALL

Citation : 2015 Latest Caselaw 3195 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Anshuman Singh @ Sunny Singh vs The State Of U.P on 14 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6084 of 2015
 

 
Applicant :- Anshuman Singh @ Sunny Singh
 
Opposite Party :- The State Of U.P
 
Counsel for Applicant :- Jai Pal Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the applicant be taken on record.

On the request of the learned counsel for the applicant, list on 26.10.2015.

Order Date :- 14.10.2015

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