Smt.Malti Devi Thru Her Husband ... vs State Of U.P.Thru Superintendent ...
2015 Latest Caselaw 3194 ALL

Citation : 2015 Latest Caselaw 3194 ALL
Judgement Date : 14 October, 2015

Allahabad High Court

Smt.Malti Devi Thru Her Husband ... vs State Of U.P.Thru Superintendent ... on 14 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 330 of 2015
 

 
Petitioner :- Smt.Malti Devi Thru Her Husband Sunil Kumar
 
Respondent :- State Of U.P.Thru Superintendent Of Police Pratapgarh & Anr.
 
Counsel for Petitioner :- Lal Ji Yadav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State and perused the record.

Learned A.G.A has accepted notice on behalf of the opposite party no.1.

Issue notice to the opposite party no. 2 directing to him that he will produce the alleged detenue Smt. Malti Devi before this Court on 18.11.2015.

List on 18.11.2015.

Order Date :- 14.10.2015

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