Smt.Shraddha Pandey Thru Husband ... vs State Of U.P.Thru The ...
2015 Latest Caselaw 3177 ALL

Citation : 2015 Latest Caselaw 3177 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Smt.Shraddha Pandey Thru Husband ... vs State Of U.P.Thru The ... on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 329 of 2015
 

 
Petitioner :- Smt.Shraddha Pandey Thru Husband Shri Shailendra Pandey &Anr
 
Respondent :- State Of U.P.Thru The Prin.Secy.Home Deptt.Lko.And Ors.
 
Counsel for Petitioner :- Ravi Shanker Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the petitioners prays for and is granted three days time to file supplementary affidavit annexing the certain document with regard to the age of the corpus.

Put up on 26.10.2015 as a fresh case.

Order Date :- 13.10.2015

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