Umesh Chandra Gupta vs Food Corporation Of India Thr Its ...
2015 Latest Caselaw 3175 ALL

Citation : 2015 Latest Caselaw 3175 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Umesh Chandra Gupta vs Food Corporation Of India Thr Its ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5099 of 1991
 

 
Petitioner :- Umesh Chandra Gupta
 
Respondent :- Food Corporation Of India Thr Its M.D./Chairman & Others
 
Counsel for Petitioner :- R.S.Pandey
 
Counsel for Respondent :- A.N.Verma,Km. Veena Sinha,P.N. Mathur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Ms.Veena Sinha prays for and is allowed a week's time to file counter affidavit.

List this case on 30.10.2015/

Order Date :- 13.10.2015

MH/-

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