Amina Roman & Another vs Mrs. Khan Noor Ephroz & Others
2015 Latest Caselaw 3174 ALL

Citation : 2015 Latest Caselaw 3174 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Amina Roman & Another vs Mrs. Khan Noor Ephroz & Others on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1899 of 2008
 

 
Appellant :- Amina Roman & Another
 
Respondent :- Mrs. Khan Noor Ephroz & Others
 
Counsel for Appellant :- Anay Kumar Srivastava,M. Asif
 
Counsel for Respondent :- M.H.Qadeer,Shailendra Awasthi,Sunita Agrawal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over on account of illness of Sri Anay Kumar Srivastava, learned counsel for the appellant.

Order Date :- 13.10.2015

Lbm/-

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