Rajendra Pratap Mishra And 3 Ors vs Barabanki Gramin Bank Thru ...
2015 Latest Caselaw 3171 ALL

Citation : 2015 Latest Caselaw 3171 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Rajendra Pratap Mishra And 3 Ors vs Barabanki Gramin Bank Thru ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4506 of 2005
 

 
Petitioner :- Rajendra Pratap Mishra And 3 Ors
 
Respondent :- Barabanki Gramin Bank Thru Chairman And 17 Ors
 
Counsel for Petitioner :- A M Tripathi
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This case pertains to the year 2005 but till date no one appears on behalf of the private respondents.

Looking to the nature of lis involved in the writ petition, let notice be issued to opposite parties nos. 3 to 18 through Managing Director, Gramin Bank of Aryawarat,Gomti Nagar,Lucknow.

List this case on 16.11.2015.

Counsel for the petitioner shall take steps within a week.

Order Date :- 13.10.2015

MH/-

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