Ram Kishore Ratnakar vs State Bank Of Inida Thr. Its ...
2015 Latest Caselaw 3170 ALL

Citation : 2015 Latest Caselaw 3170 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Ram Kishore Ratnakar vs State Bank Of Inida Thr. Its ... on 13 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2092 of 2008
 

 
Petitioner :- Ram Kishore Ratnakar
 
Respondent :- State Bank Of Inida Thr. Its Chairman And 4 Ors
 
Counsel for Petitioner :- K.K.Gautam
 
Counsel for Respondent :- Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Counsel for the petitioner is reported to be ill.

List in the next month.

Order Date :- 13.10.2015

MH/-

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