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Smt. Rehana Begum & Others vs Smt. Farzana Begum & Others
2015 Latest Caselaw 3167 ALL

Citation : 2015 Latest Caselaw 3167 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Smt. Rehana Begum & Others vs Smt. Farzana Begum & Others on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1441 of 2008
 

 
Appellant :- Smt. Rehana Begum & Others
 
Respondent :- Smt. Farzana Begum & Others
 
Counsel for Appellant :- Y.S. Saxena
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     It is reported that cases of Sri Y.S.Saxena, learned counsel for the appellant are adjourned up to 15.10.2015.

2.    List after adjournment.

Order Date :- 13.10.2015

Lbm/-

 

 

 
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