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Prakash Chand Tyagi And Others vs The Oriental Insurance Company ...
2015 Latest Caselaw 3166 ALL

Citation : 2015 Latest Caselaw 3166 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Prakash Chand Tyagi And Others vs The Oriental Insurance Company ... on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2310 of 2008
 

 
Appellant :- Prakash Chand Tyagi And Others
 
Respondent :- The Oriental Insurance Company Ltd.And Others
 
Counsel for Appellant :- S.D.Ojha
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Heard.

2.      Admit.

3.     Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week. 

Order Date :- 13.10.2015

Lbm/-

 

 

 
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