Citation : 2015 Latest Caselaw 3165 ALL
Judgement Date : 13 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2299 of 2008 Appellant :- Geeta Devi And Others Respondent :- Kusum Raijada And Another Counsel for Appellant :- Anand Kumar Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015
Lbm/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!