Mahesh Prasad vs Sri. Amulya Kumar Vishwas & ...
2015 Latest Caselaw 3164 ALL

Citation : 2015 Latest Caselaw 3164 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Mahesh Prasad vs Sri. Amulya Kumar Vishwas & ... on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1495 of 2008
 

 
Appellant :- Mahesh Prasad
 
Respondent :- Sri. Amulya Kumar Vishwas & Another
 
Counsel for Appellant :- Ashok Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

Passed over on account of illness of Sri Ashok Kumar Singh, learned counsel for the appellant.

Order Date :- 13.10.2015

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