Neelesh Kumar Sharma @ Neelesh ... vs M/S National Insurance Company ...
2015 Latest Caselaw 3163 ALL

Citation : 2015 Latest Caselaw 3163 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Neelesh Kumar Sharma @ Neelesh ... vs M/S National Insurance Company ... on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1483 of 2008
 

 
Appellant :- Neelesh Kumar Sharma @ Neelesh Kumar
 
Respondent :- M/S National Insurance Company Ltd. & Others
 
Counsel for Appellant :- Deepak K. Jaiswal
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.

Order Date :- 13.10.2015

Lbm/-

Download the LatestLaws.com Mobile App