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Kesram @ Keshav vs Manoj Kumar & Another
2015 Latest Caselaw 3162 ALL

Citation : 2015 Latest Caselaw 3162 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Kesram @ Keshav vs Manoj Kumar & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1478 of 2008
 

 
Appellant :- Kesram @ Keshav
 
Respondent :- Manoj Kumar & Another
 
Counsel for Appellant :- M.M. Jain
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Heard.

2.      Admit.

3.     Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week. 

Order Date :- 13.10.2015

Lbm/-

 

 

 
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