The New India Assurance Company ... vs Furkan & Another
2015 Latest Caselaw 3161 ALL

Citation : 2015 Latest Caselaw 3161 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

The New India Assurance Company ... vs Furkan & Another on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1435 of 2008
 

 
Appellant :- The New India Assurance Company Ltd.
 
Respondent :- Furkan & Another
 
Counsel for Appellant :- Manish Kumar Nigam
 
Counsel for Respondent :- Subhranshu Pandey,Pradeep Verma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.

Order Date :- 13.10.2015

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