Smt. Ramwati Devi vs Raj Kumar & Others
2015 Latest Caselaw 3160 ALL

Citation : 2015 Latest Caselaw 3160 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Smt. Ramwati Devi vs Raj Kumar & Others on 13 October, 2015

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1365 of 2008
 

 
Appellant :- Smt. Ramwati Devi
 
Respondent :- Raj Kumar & Others
 
Counsel for Appellant :- Dharmendra Mishra,S.S. Shukla
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Heard.

2. Admit.

3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.

Order Date :- 13.10.2015

Lbm/-

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