Mr. Rana Ranjeet Tewari And 2 ... vs State Of U.P. And 2 Others
2015 Latest Caselaw 3157 ALL

Citation : 2015 Latest Caselaw 3157 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Mr. Rana Ranjeet Tewari And 2 ... vs State Of U.P. And 2 Others on 13 October, 2015

Bench: Vikram Nath, Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23642 of 2015
 

 
Petitioner :- Mr. Rana Ranjeet Tewari And 2 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Vikram D. Chauhan
 
Counsel for Respondent :- Govt. Advocate,Nitinjay Pandey
 
Hon'ble Vikram Nath,J.

Hon'ble Amar Singh Chauhan,J.

Put up tomorrow i.e. 14.10.2015.

Order Date :- 13.10.2015

RPS

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