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Sabir Hussain vs State Of U.P. And 3 Others
2015 Latest Caselaw 3156 ALL

Citation : 2015 Latest Caselaw 3156 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Sabir Hussain vs State Of U.P. And 3 Others on 13 October, 2015
Bench: Vikram Nath, Amar Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19130 of 2015
 

 
Petitioner :- Sabir Hussain
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- D.R. Chaudhary,Sanjay Dwivedi
 
Counsel for Respondent :- Govt.Advocate,Navneet Kumar Mishra
 

 
Hon'ble Vikram Nath,J.

Hon'ble Amar Singh Chauhan,J.

List after two weeks.

Interim order granted earlier shall continue till the next date of listing.

Order Date :- 13.10.2015

RPS

 

 

 
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