Lalai Maurya vs State Of U.P.
2015 Latest Caselaw 3155 ALL

Citation : 2015 Latest Caselaw 3155 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Lalai Maurya vs State Of U.P. on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8080 of 2014
 

 
Applicant :- Lalai Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vinod Kumar Shahi,Ashish Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit.

List thereafter.

Order Date :- 13.10.2015

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