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Ram Singh vs Ratan Deep Singh & Another
2015 Latest Caselaw 3154 ALL

Citation : 2015 Latest Caselaw 3154 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Ram Singh vs Ratan Deep Singh & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1370 of 2008
 

 
Appellant :- Ram Singh
 
Respondent :- Ratan Deep Singh & Another
 
Counsel for Appellant :- Triloki Nath
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Issue notice to the appellant to engage another counsel.

2.     List after service of notice.

Order Date :- 13.10.2015

Lbm/-

 

 

 
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