Baijnath Yadava vs State Of U.P. Throu. Secy. Home ...
2015 Latest Caselaw 3153 ALL

Citation : 2015 Latest Caselaw 3153 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Baijnath Yadava vs State Of U.P. Throu. Secy. Home ... on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9168 of 2015
 

 
Applicant :- Baijnath Yadava
 
Opposite Party :- State Of U.P. Throu. Secy. Home Civil Secretariat Lucknow
 
Counsel for Applicant :- Akhter Abbas,Bal Ram Jakhar
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the certified copies of the statements of the witnesses who have been examined before the trial court.

Put up on 26.10.2015 as fresh case.

Order Date :- 13.10.2015

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