Citation : 2015 Latest Caselaw 3149 ALL
Judgement Date : 13 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3474 of 2010 Petitioner :- Salik Ram Gupta And Others Respondent :- State Of U.P. Through The Principal Secy.Lucknow And Ors. Counsel for Petitioner :- R.N.Srivastava,Ran Vijay Singh Counsel for Respondent :- C.S.C.,Ashutosh Singh,D.K.Pathak,Mayank Pathak,Sudeep Seth Hon'ble Dr. Devendra Kumar Arora,J.
In the writ petition, it has been averred that the petitioners are retired Sachivs of different branches of Cooperative Societies in District Raebareli. There is no specific averment as to when petitioners worked and when they attained the age of superannuation and from which branch of Cooperative Society.
Learned Counsel for the petitioner is directed to file a supplementary affidavit bringing on record the correct factual position.
List after Deepawali holidays.
Dated: 13/10/2015
MH/-
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