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State Of U.P. vs Rakesh & Another
2015 Latest Caselaw 3148 ALL

Citation : 2015 Latest Caselaw 3148 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
State Of U.P. vs Rakesh & Another on 13 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?SuCourt No. - 11
 

 
Case :- U/S 378 CR.P.C. No. - 168 of 2015
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Rakesh & Another
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Summon the lower court's record within a period of four weeks from today.

List thereafter.

Order Date :- 13.10.2015

A.

 

 

 
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