Citation : 2015 Latest Caselaw 3146 ALL
Judgement Date : 13 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 10233 of 2006 Petitioner :- Babban Ram Respondent :- State Of U.P. Thru Prin.Secy. Home & 3 Ors. Counsel for Petitioner :- Amit Bose Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List on 16.11.2015 alongwith connected writ petition.
Order Date :- 13.10.2015
MH/-
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