Arman (Second Bail) vs State Of U.P.
2015 Latest Caselaw 3145 ALL

Citation : 2015 Latest Caselaw 3145 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Arman (Second Bail) vs State Of U.P. on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1264 of 2015
 

 
Applicant :- Arman (Second Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 13.10.2015

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