Ashok Kumar Barnwal vs Punjab National Bank & Others
2015 Latest Caselaw 3144 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - A No. - 15290 of 2009
 

 
Petitioner :- Ashok Kumar Barnwal
 
Respondent :- Punjab National Bank & Others
 
Counsel for Petitioner :- Rashtrapati Khare,Ajeet Kumar Baranwal,S.N. Tiwari
 
Counsel for Respondent :- S.K. Srivastava,S.C.,S.K. Kakkar
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Civil Misc. Delay Condonation Application No. 195742 of 2014

Heard learned counsel for the parties.

Cause shown for the delay in filing of Civil Misc. Review Application No. 19574 of 2014 is to the satisfaction of the Cour.

Delay is condoned. This application stands allowed.

Order Date :- 13.10.2015

Ashish Pd.

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Case :- WRIT - A No. - 15290 of 2009

Petitioner :- Ashok Kumar Barnwal

Respondent :- Punjab National Bank & Others

Counsel for Petitioner :- Rashtrapati Khare,Ajeet Kumar Baranwal,S.N. Tiwari

Counsel for Respondent :- S.K. Srivastava,S.C.,S.K. Kakkar

Hon'ble Arun Tandon,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Civil Misc. Review Application No. 195744 of 2014

No case for review is made out.

Application is Rejected.

Order Date :- 13.10.2015

Ashish Pd.