Sanjay Agrahari vs State Of U.P.
2015 Latest Caselaw 3139 ALL

Citation : 2015 Latest Caselaw 3139 ALL
Judgement Date : 13 October, 2015

Allahabad High Court

Sanjay Agrahari vs State Of U.P. on 13 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 5043 of 2015
 

 
Applicant :- Sanjay Agrahari
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajbaksh Singh
 
Counsel for Opposite Party :- Govt.Advocate,Panna Lal Gupta
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks time to file counter affidavit. In the meantime learned counsel for the complainant may also file counter affidavit and also copy of the order sheet of the trial court.

List thereafter.

Order Date :- 13.10.2015

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